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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(c) in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

(c)A written examination shall be conducted by the Bureau through a professional institution or agency on dates and at places to be decided by the Director General.