Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4)(b) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(b)appoint a committee to consider the matter and submit a report to the council as to whether proceedings should be instituted under section!5 or section 19 or