Calcutta High Court
Flury'S Swiss Confectionary P.Ltd vs C.I.T.Central-I Cal on 7 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
ITR 31/1999
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction(Income Tax)
ORIGINAL SIDE
FLURY'S SWISS CONFECTIONARY P.LTD.
Versus
C.I.T.CENTRAL-I CAL.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 7th April, 2014.
The Court : Nobody appears to prosecute with the matter. The records are also incomplete, as reported by the Registry of this Court. Consequently, the reference is dismissed for non-prosecution. (JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) tk