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Calcutta High Court

Flury'S Swiss Confectionary P.Ltd vs C.I.T.Central-I Cal on 7 April, 2014

Author: Arun Mishra

Bench: Arun Mishra

                                           ORDER SHEET
                                           ITR 31/1999

                              IN THE HIGH COURT AT CALCUTTA

                            Special Jurisdiction(Income Tax)

                                       ORIGINAL SIDE




                           FLURY'S SWISS CONFECTIONARY P.LTD.

                                             Versus

                                  C.I.T.CENTRAL-I CAL.


     BEFORE:

     The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 7th April, 2014.

The Court : Nobody appears to prosecute with the matter. The records are also incomplete, as reported by the Registry of this Court. Consequently, the reference is dismissed for non-prosecution. (JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) tk