Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 804] [Entire Act] State of Punjab - Subsection Section 804(1) in Punjab Jail Manual, 1996 (1)A lunatic cannot be punished for any act committed by him, but such restraints can be imposed as are necessary to prevent him injuring himself or others, or causing inconvenience.
