Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 257] [Section 80A] [Entire Act] State of Tamilnadu - Subsection Section 80A(3) in Tamil Nadu Town and Country Planning Act, 1971 (3)The Government may pass such interim order, as they deem fit, pending the exercise of the powers under sub-section (1) in respect thereof.]
