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[Cites 0, Cited by 0] [Section 147(3)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(3)(ii) in The Coal Mines Regulations, 2011

(ii)with water in such manner and at such intervals as will ensure that the dust on the floor, roof and sides or any support or structure is always combined with not less than 30% by weight of water in intimate mixture; or