Supreme Court - Daily Orders
Pydi Ramana @ Ramulu vs Davarasetty Manmadha Rao on 27 November, 2014
ITEM NO.96 REGISTRAR COURT. 1 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR DR. K.ARUL
Civil Appeal No(s). 434/2013
PYDI RAMANA @ RAMULU Appellant(s)
VERSUS
DAVARASETTY MANMADHA RAO Respondent(s)
(with interim relief and office report)
Date : 27/11/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. Prashant Mathur, Adv.
Mr. Guntur Prabhakar,Adv.
For Respondent(s)
Mr. D. Bharat Kumar, Adv.
Mr. Abhijit Sengupta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(DR. K. ARUL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.11.29 13:12:01 IST Reason: