Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(10)(B) in West Bengal Consumer Protection Rules, 1987 (B)a list of documents by which, and a list of witnesses by whom, the articles of charge are proposed to be sustained.