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Allahabad High Court

Smt.Renu vs Addl Session Judge,Court ... on 1 December, 2010

Author: Imtiyaz Murtaza

Bench: Imtiyaz Murtaza





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- U/S 482/378/407 No. - 1109 of 2007
 

 
Petitioner :- Smt.Renu
 
Respondent :- Addl Session Judge,Court No-(5),Unnao.& Another.
 
Petitioner Counsel :- Gulam Mustafa
 
Respondent Counsel :- Gov.Advocate,Rishad Murtaza
 

 
Hon'ble Imtiyaz Murtaza,J.
 

List revised.

No one appeared on behalf of the petitioner to press this petition.

There is no interim order in this case.

Accordingly, this petition is dismissed for want of prosecution.

Order Date :- 1.12.2010 o.k.