Allahabad High Court
Smt.Renu vs Addl Session Judge,Court ... on 1 December, 2010
Author: Imtiyaz Murtaza
Bench: Imtiyaz Murtaza
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- U/S 482/378/407 No. - 1109 of 2007 Petitioner :- Smt.Renu Respondent :- Addl Session Judge,Court No-(5),Unnao.& Another. Petitioner Counsel :- Gulam Mustafa Respondent Counsel :- Gov.Advocate,Rishad Murtaza Hon'ble Imtiyaz Murtaza,J.
List revised.
No one appeared on behalf of the petitioner to press this petition.
There is no interim order in this case.
Accordingly, this petition is dismissed for want of prosecution.
Order Date :- 1.12.2010 o.k.