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[Cites 0, Cited by 0] [Section 554] [Entire Act]

State of Odisha - Subsection

Section 554(7) in Orissa Municipal Rules, 1953

(7)Owners of private latrines shall provide buckets to receive human excreta. If any owner of the latrine fails to provide a bucket for the purpose the Council shall provide it and recover the cost from the owner as an arrears of tax. The Council shall provide buckets in public latrines and public urinals.