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Union of India - Section

Section 14 in The Harbour Craft Rules for the Port of Madras, 1935

14. Traffic not to be obstructed.

-No tindal or number of the crew serving in any registered harbour craft shall, without reasonable excuse, obstruct or hinder the loading, discharging or service or such harbour craft or of any other harbour craft or vessel or obstructed or hinder the steamers working in the port or the traffic of vessels in the Port generally.