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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(6) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(6)The Board shall furnish the accounts of the year to the Government at the end of March of every year and also furnish the Budgetary requirements as called for by the Government from time to time.