Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 366(1)] [Section 366] [Entire Act] NCT Delhi - Subsection Section 366(1)(b) in The New Delhi Municipal Council Act, 1994 (b)for the issue, in connection with any inquiry or proceedings before that court under this Act or such bye-law, of any summons or other process: