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[Cites 0, Cited by 0] [Section 319(5)] [Section 319] [Entire Act]

Union of India - Subsection

Section 319(5)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)a "Fair" or lower assessment shall render a sailor ineligible to be considered, for all time, for the award of the long service and good conduct medal with or without gratuity.