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State of Punjab - Section

Section 17 in Punjab State Legal Services Authorities Rules, 1996

17. The number of officers and other employees of the Sub-Divisional Committee.

[Section 11-A(3)]. - The Sub-Divisional Committee shall have such number of officers and other employees for rendering secretarial and field assistance and for its day-to-day functions as may be sanctioned by the State Government from time to time.