Section 45(2)(a) in Indian Institute of Teacher Education, Gujarat Act, 2010

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Gujarat - Subsection

Section 45(2)(a) in Indian Institute of Teacher Education, Gujarat Act, 2010

(a)subject to the provisions of this Act, -

(i)make provisional Statutes necessary for constituting the aforesaid authorities and regulating the procedure at their meetings and the transaction of their business,

(ii)draw up any rules, that may be necessary for regulating the method of constitution of the aforesaid authorities,

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State of Gujarat - Subsection

Section 45(2)(a) in Indian Institute of Teacher Education, Gujarat Act, 2010