Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 5 in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018 (5)Ensuring that the changes/modifications proposed in the Distribution Code are consistent and compatible with standard technical manual or guidelines, codes, laws, acts, rules and regulations in force at that point of time.
