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State of Odisha - Section

Section 152 in The Orissa Registration Rules, 1988

152. Admission of appeal or application pending production of document.

- When the document is stated to be in the possession of some person other than the appellant or the applicant and the latter requests for time to obtain and produce it or for the issue of a summons for its production the request may be complied with and the appeal or application be admitted pending receipt of the document.