Section 34 in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012
34. Furnishing of list of properties.
(1)Every private educational institution shall, maintain a list of the properties, both moveable and immoveable owned or possessed by it.(2)The management shall, on or before the prescribed date, furnish to the competent authority a copy of such list in the manner and form as may be prescribed.
