Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Himachal Pradesh - Subsection Section 17(d) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984 (d)for securing the health, safety and convenience of disciples, pilgrims and worshippers visiting the institution or endowment.
