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State of Madhya Pradesh - Section

Section 108 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

108.

The test at the Board's examinations may be written or partly oral or practical and partly written. Oral and practical tests shall be conducted by the Examiners appointed by the Board in such manners as the Examination Committee may prescribe from time-to-time.Written tests shall be by means of question papers, and the question papers shall be given out simultaneously as very centre at which the examination is being held.