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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(p) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(p)to institute and manage-
(i)Information Bureau;
(ii)Printing and Publication Department; and
(iii)Employment Bureau: