Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 93] [Entire Act] Union of India - Subsection Section 93(d) in Motor Vehicles Act, 1939 (d)[ "third party" includes the Government.] [Inserted by Act 56 of 1969, section 52 (w.e.f. 2-3-1970).]
