Gauhati High Court
Ms Halida Khatoon vs The Central Bureau Of Investigation And ... on 5 February, 2020
Author: Ajit Borthakur
Bench: Ajit Borthakur
Page No.# 1/2
GAHC010053462017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.A. 424/2017
1:MS HALIDA KHATOON
D/O LATE ABDUL GANI, R/O 179, SUPREME ENCLAVE PHASE NO. 1,
MAYUR VIHAR, NEW DELHI
VERSUS
1:THE CENTRAL BUREAU OF INVESTIGATION and ANR
2:SHRI G.S. SAHANI
S/O LATE RAJENDRA SINGH EX JOINT SECY.
DARE CUM CHIEF VIGILANCE OFFICER
ICAR
KRISHI
BHAWAN
DR. RAJENDRA PRASAD ROAD
NEW DELHI 11000
Advocate for the Petitioner : MR. P KATAKI
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE AJIT BORTHAKUR
ORDER
Date : 05-02-2020 Heard Mr. P. Kataki, learned counsel for the appellant as well as Ms. S. Das, learned counsel appearing for the respondent No. 1/CBI.
Page No.# 2/2 Notice issued for service on the respondent No. 2 by registered A/D post has not returned.
Await service report.
List on 03.04.2020.
JUDGE Comparing Assistant