Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Ms Halida Khatoon vs The Central Bureau Of Investigation And ... on 5 February, 2020

Author: Ajit Borthakur

Bench: Ajit Borthakur

                                                                              Page No.# 1/2

GAHC010053462017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A. 424/2017

            1:MS HALIDA KHATOON
            D/O LATE ABDUL GANI, R/O 179, SUPREME ENCLAVE PHASE NO. 1,
            MAYUR VIHAR, NEW DELHI

            VERSUS

            1:THE CENTRAL BUREAU OF INVESTIGATION and ANR


            2:SHRI G.S. SAHANI
             S/O LATE RAJENDRA SINGH EX JOINT SECY.
             DARE CUM CHIEF VIGILANCE OFFICER
             ICAR
             KRISHI
             BHAWAN
             DR. RAJENDRA PRASAD ROAD
             NEW DELHI 11000

Advocate for the Petitioner   : MR. P KATAKI

Advocate for the Respondent :




                                   BEFORE
                     HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                          ORDER

Date : 05-02-2020 Heard Mr. P. Kataki, learned counsel for the appellant as well as Ms. S. Das, learned counsel appearing for the respondent No. 1/CBI.

Page No.# 2/2 Notice issued for service on the respondent No. 2 by registered A/D post has not returned.

Await service report.

List on 03.04.2020.

JUDGE Comparing Assistant