Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 210(3)] [Section 210] [Entire Act] Union of India - Subsection Section 210(3)(a) in Government of India Act, 1935 (a)shall apply to any such order with respect to costs as is mentioned in subsection (2) of the last preceding section ; or