Delhi High Court - Orders
Tushar Garg Pulkit Garg Satish Gupta vs State (Nct Of Delhi) on 14 December, 2020
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~14, 15 and 29 (common order)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 3882/2020
+ BAIL APPLN. 3895/2020
+ BAIL APPLN. 3923/2020
TUSHAR GARG
PULKIT GARG
SATISH GUPTA ..... Petitioners
Through : Mr.Ramesh Gupta, Sr. Advocate
with Mr.Ajay P. Tushir, Advocate.
versus
STATE (NCT OF DELHI) ..... Respondent
Through : Ms.Rajni Gupta, APP for the State
with SI Hawa Singh from PS
Mangolpuri.
Mr. Chander M Maini and
Mr.Mayank Maini, Advocates for the
Complainant Dr. Kohli.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 14.12.2020
1. The hearing has been conducted through Video Conferencing.
2. It is submitted by the learned senior counsel for the petitioners, some additional documents vide diary no.1259119/2020 dated 11.12.2020 have been filed, but the same are not on record. Be placed on record and a copy thereof be shared electronically to the learned APP for the State.
3. List on 22.12.2020.
YOGESH KHANNA, J.
DECEMBER 14, 2020 DU Signature Not Verified Digitally Signed By:KAPIL SHARMA Signing Date:14.12.2020 17:04