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[Cites 0, Cited by 2] [Entire Act]

State of West Bengal - Section

Section 6 in The Calcutta University Act, 1979.

6. Officers of the University. -

The following shall be the officers of the University:
(1)the Vice-Chancellor;
(2)the Pro-Vice-Chancellor for Academic Affairs:
(3)the Pro- Vice-Chancellor for Business Affairs and Finance;
(4)the Registrar;
(5)persons holding such other posts as may be declared by Statutes to be posts of officers of the University.