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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1)(b) in The Punjab Lokpal Act, 1996

(b)that the complaint is not made within the period as specified in [sub-section (1)] [Substituted vide Act No. 1 of 1998.] of section 10 and that there is no sufficient cause for entertaining the complaint; or