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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xi) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(xi)"Management Seats" means the seats earmarked from out of the sanctioned Intake of seats to be filled by the Management of the Private Un-Aided Engineering (including Technology), Agriculture (including Veterinary), Medical (all systems of Medicine including Dental) Colleges including the Management seats earmarked for concerned Minority candidates in Minority Colleges offering Engineering (including Technology/Architecture), Pharmacy, Agriculture (including Veterinary), Medical (all systems of Medicine including Dental) Courses.