Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(4)(h) in The Haryana Electricity Reform Act, 1997

(h)obtain the approval of the Commission of such things that are required under the licence conditions or for deviation from the same;