Section 2(26)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

[Cites 0, Cited by 0] [Section 2(26)] [Section 2] [Entire Act]

(b)in relation to the Vidarbha Region of the State, the Central Provinces and Berar Local Government Act, 1948, and

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