Allahabad High Court
M/S Pashu Shavchhedan Audyogik Ut. Sah. ... vs Bheekam Singh, Upper Mukhya Adhikari ... on 6 August, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2788 of 2010 Petitioner :- M/S Pashu Shavchhedan Audyogik Ut. Sah. Sam. Thru Jameel Respondent :- Bheekam Singh, Upper Mukhya Adhikari Zila Panchayat Meerut Petitioner Counsel :- N.L. Pandey Hon'ble Vikram Nath,J.
Sri A.K. Pandey, Advocate has filed a compliance affidavit on behalf of the opposite party. The same is taken on record.
List in the next cause list showing the name of Sri A.K. Pandey, Advocate from the side of the opposite party.
Order Date :- 6.8.2010 RPS