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[Cites 0, Cited by 0] [Section 651(8)] [Section 651] [Entire Act]

State of Haryana - Subsection

Section 651(8)(b) in Punjab Jail Manual

(b)A convict, if passed for medium or light labour, is to be rewarded for the extra work done over and above the tasks laid down for these classes of labour, respectively, at the rate of one day's special remission for every additional day's work reckoned on the labour task of his class of labour.