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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 39(2)(j) in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016

(j)manner in which the fare rates shall be displayed, type of tickets and receipts to be issued, submission and maintenance of accounts and statement thereof to the prescribed authorities and collection and deposit of license fee, renewal fee and other dues;