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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Haryana - Subsection

Section 73(1) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(1)No septic tank shall be located :-
(a)at a distance of less than 25 metres from a dwelling house or any other building used for human habitation or for work or recreation or within a public thoroughfare;
(b)within 60 metres from any percolation well, water-course or stream used or likely to be used for drinking or domestic purpose or for manufacture or preparation of any article of food or drink for human consumption and it shall be readily accessible so as to permit cleaning operations being carried out without interference with the operation of any water borne sanitary installation as a whole.