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State of Madhya Pradesh - Section

Section 49 in The M.P. Boiler Attendants' Rules, 1958

49. Application for duplicate certificate.

- Application for a duplicate certificate shall be lodged with the Chairman to the Board of Examiners with a declaration sworn before a Gazetted Officer or an Honorary Magistrate stating that the certificate granted under these rules has been lost without fault on the part of the applicant.