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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Goa - Subsection

Section 74(5) in Goa Prisons Rules, 2006

(5)Every newly admitted prisoner will be subjected to a programme of orientation so as to inform him about the rules and regulations. His rights and duties as a prisoner will be clearly displayed under the signature of the Superintendent at a conspicuous place of the prison and explained to him as far as possible in a language he understands.