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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tripura - Subsection

Section 50(2)(i) in Tripura Weights and Measures (Enforcement) Act, 1967

(i)verification and stamping of weights and measures and weighing and measuring instruments and the period within which they are to be re-verified ;