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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(4)(a) in Tamil Nadu Agricultural University Act, 1971

(a)Any member of the Board may propose to the Board the draft of a statute and the Board may either accept or reject the draft, if it relates to a matter not falling within the purview of the Academic Council.