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[Cites 0, Cited by 0] [Section 28A(2)] [Section 28A] [Entire Act]

State of Karnataka - Subsection

Section 28A(2)(b) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(b)all sewers and all sewerage disposal works constructed in connection with drainage system in such local area, shall vest in the Board and be subject to its control.