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[Cites 0, Cited by 0] [Section 11L] [Entire Act]

Union of India - Subsection

Section 11L(2) in Income Tax Rules, 1962

(2)The application should be submitted in 2 sets, written either in English or Hindi, and should be accompanied with details about the name, address and status of applicant, the district/ward/circle where assessed/registered, permanent account number, audited balance sheet and profit and loss account or income and expenditure account for the latest year for which these are available and two preceding years.