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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2)(b) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012

(b)Its acknowledgement in Form 'B' to be given notwithstanding anything contained in rule 5, to the applicant or his authorized representative. In case of hand delivery, and its dispatch by post in other cases and the acknowledgement shall specify, inter-alia, the registration number of the application.