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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(2) in The M.P. Stamp Rules 1942

(2)There shall be two kinds of stamps for indicating the payment of duty with which the instruments are chargeable, namely :-
(a)impressed stamps overprinted with the word "Madhya Pradesh" and bearing Serial Number;
(b)adhesive stamps overprinted with the word "India" in English and word "Bharat" in Hindi.]