Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Gujarat - Subsection Section 91(3) in Gujarat Public Trusts Act, 2011 (3)The trust shall, from the date of such order of cancellation, be deemed to be dissolved and shall cease to exist as a public trust.
