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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(3)(a) in The Beedi and Cigar Workers (Conditions of Employment) Act, 1966

(a)in section 5, in the Explanation to sub-section (1), the words "or one rupee a day, whichever is higher "shall be omitted; and