Bombay High Court
Ram Chandra Datta Ram Lad And 2 Ors vs The State Of Maharashtra And 3 Ors on 6 May, 2022
Bench: A. A. Sayed, Abhay Ahuja
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NOB.wpl.13423.202.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 13423 OF 2022
Ram Chandra Datta Ram Lad & Ors. ...Petitioners
Vs
The State of Maharashtra & Ors. ...Respondents
Mr. A. A. Siddiqui for the Petitioners.
CORAM : A. A. SAYED &
ABHAY AHUJA, JJ
DATED : 06th MAY, 2022
P.C.:
Mentioned. Not on Board.
2. It is pointed out that inadvertently the matter is not listed on today's board.
3. List the Petition on 14th June, 2022.
3. It will be open for the Petitioners to move the Vacation Bench, if urgent protective orders are warranted. Digitally signed
ANANT by ANANT KRISHNA NAIK KRISHNA Date: (ABHAY AHUJA, J.) (A. A. SAYED, J.) NAIK 2022.05.07 15:22:50 +0530 AKN 1/1