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Bombay High Court

Ram Chandra Datta Ram Lad And 2 Ors vs The State Of Maharashtra And 3 Ors on 6 May, 2022

Bench: A. A. Sayed, Abhay Ahuja

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                                                                                      NOB.wpl.13423.202.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                           WRIT PETITION (L) NO. 13423 OF 2022

                             Ram Chandra Datta Ram Lad & Ors.                     ...Petitioners
                                  Vs
                             The State of Maharashtra & Ors.                      ...Respondents

Mr. A. A. Siddiqui for the Petitioners.

                                                       CORAM :           A. A. SAYED &
                                                                         ABHAY AHUJA, JJ

                                                       DATED :           06th MAY, 2022

                             P.C.:

Mentioned. Not on Board.

2. It is pointed out that inadvertently the matter is not listed on today's board.

3. List the Petition on 14th June, 2022.

3. It will be open for the Petitioners to move the Vacation Bench, if urgent protective orders are warranted. Digitally signed

ANANT     by ANANT
          KRISHNA NAIK
KRISHNA   Date:


                                     (ABHAY AHUJA, J.)                       (A. A. SAYED, J.)
NAIK      2022.05.07
          15:22:50 +0530




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