Supreme Court - Daily Orders
Commr.Of Income Tax,Patiala vs Haryana State Counselling Society on 17 September, 2014
ITEM NO.26 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 9364/2011
CHIEF COMMISSIONER OF INCOME TAX Appellant(s)
VERSUS
HARYANA STATE COUNSELLING SOCIETY Respondent(s)
Date : 17/09/2014 This appeal was called on for hearing today.
For Appellant(s)
Ms. Anuradha Rustagi, Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
Ms. Naresh Bakshi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.19 16:45:05 IST Reason: