Section 26 in Indian Medicine Central Council (Election) Rules, 1975
26. [ Observer. [Added by G.S.R 372(E) dated 18-05-2012.]
(1)The Central Government shall nominate an observer to monitor the conduct of election and to perform such other functions as may be entrusted to him by the Central Government.(2)The Observer shall be present at the designated venue on the day fixed for scrutiny of nomination papers and shall also be present at the designated venue on the day fixed for scrutiny and counting of votes and shall submit his report to the Central Government.
