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[Cites 0, Cited by 0] [Section 477] [Entire Act]

State of Haryana - Subsection

Section 477(6) in Punjab Jail Manual

(6)Female prisoners shall be searched by a female warder.Note :- The search must be thorough, as prisoners not infrequently conceal articles in their hair and other parts of their persons. For the disposal of property removed from prisoners, See Chapter 12.