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State of Haryana - Section

Section 10 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996

10. Method of recruitment.

[Section 54]. - (1) Recruitment to the Service shall be made, -(a)in the case of Deputy Superintendent -(i)by promotion from amongst Assistant-cum-Accountant; or(ii)by transfer or deputation of an officer/official already in the Service of any State Government or the Government of India;(b)in the case of Assistant-cum-Accountant -(i)by promotion from amongst Steno-Typist or Clerk-cum-Typist; or(ii)by transfer or deputation of an officer/official already in the Service of any State Government or the Government of India;(c)in the case of steno-typist -(i)25% by promotion from amongst the Clerk-cum-Typist; and(ii)75% by direct recruitment; or(iii)by transfer or deputation of an officer/official, already in the Service of any State Government or the Government of India;(d)in the case of Clerk-cum-Typist -(i)25% by promotion from amongst Peon; and(ii)75% by direct recruitment; or(iii)by transfer or deputation of an official already in the service of any State Government or the Government of India;(e)in the case of Peon -(i)by direct recruitment; or(ii)by transfer or deputation of an official already in the Service of any State Government or the Government of India;
(2)All promotions unless otherwise provided, shall be made on seniority-cum-merit basis and seniority alone shall not confer any right to such promotions.